Gram Panchayat Kaliyana vs State Of Haryana And Ors
2023 Latest Caselaw 22610 P&H

Punjab-Haryana High Court

Gram Panchayat Kaliyana vs State Of Haryana And Ors on 22 December, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                                                Neutral Citation No:=2023:PHHC:165080-DB




                                                                      2023:PHHC:165080-DB

         IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH.

                                                         CWP-23273-2019
                                                         Reserved on: 14.12.2023
                                                         Pronounced on: 22.12.2023

Gram Panchayat Kaliyana                                                      .....Petitioner


                                            Versus


State of Haryana and Others                                               ....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Rajat Choudhary, Advocate for
           Mr. V.P.Sangwan, Advocate
           for the petitioner.

                Mr. Ankur Mittal, Addl. A.G. Haryana with
                Mr. Saurabh Mago, DAG, Haryana.

                Mr. Tejeshwar Singh, Advocate
                for respondent No. 5.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

6456-2020 titled as M/S UNITED MINING CORPORATION

Versus STATE OF HARYANA AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) 22.12.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:165080-DB

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