M/S Shri Enterprises And Others vs M/S Dimple Cineplex
2023 Latest Caselaw 22471 P&H

Punjab-Haryana High Court

M/S Shri Enterprises And Others vs M/S Dimple Cineplex on 20 December, 2023

                                                          Neutral Citation No:=2023:PHHC:165114




                                            2023:PHHC:165114
241-4      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRM-M-53764-2019 (O & M)
                                                  Date of decision: 20.12.2023

M/S SHRI ENTERPRISES AND OTHERS
                                                                  ...PETITIONERS
                           V/S

M/S DIMPLE CINEPLEX
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. Atul Goyal, Advocate for the petitioners.

            Mr. Puneet Jindal, Sr. Advocate with
            Ms. Navroop Jawanda, Advocate for the respondent.

                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

43846-2019 (O & M) titled as M/s Shri Enterprises and others versus M/S

Dimple Cineplex.

                                                  (HARPREET SINGH BRAR)
December 20, 2023                                        JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2023:PHHC:165114

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