Balbir Singh And Another vs State Of Punjab And Others
2023 Latest Caselaw 22434 P&H

Punjab-Haryana High Court

Balbir Singh And Another vs State Of Punjab And Others on 20 December, 2023

SANDEEP SETHI
2023.12.21 10:34

2023:PHHC:164296
CRWP-6546-2022

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(255)
CRWP-6546-2022
Date of Decision:-20.12.2023
Balbir Singh and another
beeen Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3 2 3 3k
Present: Mr. Rahul Sharma, Advocate for the petitioners.
Mr. Kamalpreet Bawa, AAG, Punjab.
3k 6 2 ie
ALOK JAIN, J. (Oral)

1. The present petition has been filed, inter-alia, praying for

protection of life and liberty of the petitioners who are senior citizens as recorded vide order dated 11.07.2022.

2. Reply on behalf of the State along with the inquiry report is already on record, which demonstrates that the matter was inquired into and the representation dated 27.06.2022 (Annexure P-1) has been sent to record room and as a preventive measure action under Section 107/150 of Cr.P.C. has been initiated against both the parties.

3. In light of the above, the present petition is disposed of and respondent No.4-SHO, Police Station Mattewal, District Amritsar Rural is directed to ensure that the parties maintain peace and harmony and no

untoward incident takes place.

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2023:PHHC:164296 CRWP-6546-2022

4. It is made clear that filing or pendency of this petition or any order/direction passed in this petition shall not be an alibi or defence to the petitioners, in case, they are found involved in any illegal activity and/or in violation of any law qua which the competent-authorities of the State shall

take appropriate action, in accordance with law.

(ALOK JAIN) JUDGE December 20, 2023.

Sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.12.21 10:34

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