Priyanka vs Kumar Gaurav
2023 Latest Caselaw 22291 P&H

Punjab-Haryana High Court

Priyanka vs Kumar Gaurav on 19 December, 2023

                                                                Neutral Citation No. : 2023:PHHC: 162930
                            TA-1639-2023                                                    -1-

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH
                            109
                                                                            TA-1639-2023
                                                                             Decided on : 19.12.2023

                            Priyanka                                        . . . Applicant/Petitioner
                                                       Versus
                            Kumar Gaurav                                    . . . Respondent

                            CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Shivam Chaudhary, Advocate for
                                     Mr. D.V. Dhindsa, Advocate
                                     for the applicant/petitioner.
                                                               ****
                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162930

(SANJAY VASHISTH) JUDGE

December 19, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment