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Pardeep Kumar And Another vs Shubham Housing Development Finance ...
2023 Latest Caselaw 22223 P&H

Citation : 2023 Latest Caselaw 22223 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Pardeep Kumar And Another vs Shubham Housing Development Finance ... on 18 December, 2023

Author: Lisa Gill

Bench: Lisa Gill

126 2023:PHHC16204F-DEB

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CWP-28393-2023 (O&M)
Date of Decision:18.12.2023

PARDEEP KUMAR AND ANOTHER

beseee Petitioner(s)
Versus
SHUBHAM HOUSING DEVELOPMENT FINANCE COMPANY LTD
AND ANOTHER
eves Respondent(s)
CORAM:- HON'BLE MRS. JUSTICE LISA GILL
HON'BLE MRS. JUSTICE RITU TAGORE
Present: Mr. Naveen Sharma, Advocate
for petitioners.
kK
LISA GILL, J.

1. When faced with the judgments of Hon'ble the Supreme Court in

Phoenix ARC Private Ltd. Vs. Vishwa Bharati Vidya Mandir and others, 2022 AIR (SC) 1045, M/s South Indian Bank Ltd. and others v. Naveen Mathew Philip and another, 2023(2) RCR (Civil) 771 and Bijnor Urban Cooperative Bank Ltd. Vs. Meenal Agarwal and others, 2022 AIR (SC) 56, \earned counsel for petitioners seeks to withdraw this writ petition with liberty to petitioners to

avail the remedy(ies) as may be available to them in accordance with law.

2. Dismissed as withdrawn with liberty as aforementioned. (LISA GILL) JUDGE (RITU TAGORE) JUDGE 18.12.2023

Sunil Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

SUNIL

2023.12.20 14:32

| attest to the accuracy and authenticity of this document

 
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