Gurlal Singh And Others vs State Of Punjab And Others
2023 Latest Caselaw 22219 P&H

Citation : 2023 Latest Caselaw 22219 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Gurlal Singh And Others vs State Of Punjab And Others on 18 December, 2023

2023:PHHC:162498
132

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-63779 of 2023
Date of Decision: December 18, 2023

Gurlal Singh and others
eens Petitioners
versus

State of Punjab and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. Kanwaljeet Singh Brar, Advocate
for the petitioners

Ms. Navreet K. Barnala, AAG Punjab

36 2 2

Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioners wishes to withdraw the present petition with liberty to raise all the pleas taken in the present petition before the

trial Court at the appropriate stage.

2. Dismissed as withdrawn with the aforementioned liberty. (HARPREET SINGH BRAR) JUDGE December 18, 2023

PEER

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.18 19:12

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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