Raghbir Singh And Ors vs State Of Punjab And Others
2023 Latest Caselaw 22216 P&H

Citation : 2023 Latest Caselaw 22216 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Raghbir Singh And Ors vs State Of Punjab And Others on 18 December, 2023

2023:PHHC:162390
109

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-43296 of 2023
Date of Decision: December 18, 2023

Raghbir Singh and others
eens Petitioners
versus

State of Punjab and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. N.P.S. Mann, Advocate
for the petitioner

Ms. Navreet K. Barnala, AAG Punjab

36 2 2

Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition with liberty to invoke his alternative remedy as available to him in

accordance with law.

2. Dismissed as withdrawn with the aforementioned liberty. (HARPREET SINGH BRAR) JUDGE December 18, 2023

PEER

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.18 19:12

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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