Pooja Sharma vs Amit Kumar
2023 Latest Caselaw 22215 P&H

Citation : 2023 Latest Caselaw 22215 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Pooja Sharma vs Amit Kumar on 18 December, 2023

2023: PHHC: 162384

112
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
TA-1634-2023
DECIDED ON: 18.12.2023
POOJASHARMA = = -- ee PETITIONER
VERSUS
AMIT KUMAR ------ ne RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Jagdeep Singh Rana, Advocate for
Mr. Naveen S. Bhardwaj, Advocate
for the applicant/petitioner.

SANJAY VASHISTH, J (ORAL)

After arguing for a long time, learned counsel for the petitioner prays for withdrawal of the present transfer application. Allowed as prayed for.

Dismissed as withdrawn.

(SANJAY VASHISTH) 18.12.2023 JUDGE

Lavisha

Whether speaking/reasoned _ Yes/No Whether reportable Yes/No

LAVISHA

2023.12.18 17:46

T attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court,

Chandigarh

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