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Sumit And Others vs Haryana Staff Selection Commission And ...
2023 Latest Caselaw 22207 P&H

Citation : 2023 Latest Caselaw 22207 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Sumit And Others vs Haryana Staff Selection Commission And ... on 18 December, 2023

Author: Ritu Bahri

Bench: Ritu Bahri

                                                         Neutral Citation No:=2023:PHHC:162599-DB




                                2023:PHHC:162599-DB
             IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH

107                                          LPA-1086-2023 (O&M)
                                             Date of decision: 18.12.2023

Sumit and others                                          ..Appellants

                                             Versus

Haryana Staff Selection Commission and another            ..Respondents

CORAM: HON'BLE MS. JUSTICE RITU BAHRI, ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE AMAN CHAUDHARY

Present:   Mr. Deepak Jaglan, Advocate for the appellants.

       Mr. Deepak Balyan, Addl. AG, Haryana.
         ***

RITU BAHRI, ACTING CHIEF JUSTICE (Oral)

This appeal has been filed against judgment dated 20.07.2023 passed by the Learned Single Bench in CWP No.15419 of 2023, which was dismissed in terms of the judgment dated 06.07.2023 passed in CWP No.14159 of 2023 titled as Kavita Rani and others vs. Haryana Staff Selection Commission.

Learned counsel for the parties submit that the judgment dated 06.07.2023 passed in CWP No.14159 of 2023 has been challenged before the Division Bench of this Court in LPA No.1057 of 2023 which was dismissed vide judgment dated 10.08.2023 and even SLP (C) No.20786 of 2023 titled as Kavita Rani and others vs. Haryana Staff Selection Commission and others, filed against the said judgment dated 10.08.2023 has also been dismissed by the Hon'ble Supreme Court vide judgment dated 22.09.2023.

Accordingly, the present appeal is also dismissed in terms of the judgment dated 10.08.2023 passed in LPA No.1057 of 2023.

All the pending application(s), if any, also stands disposed of.

( RITU BAHRI ) ACTING CHIEF JUSTICE

( AMAN CHAUDHARY ) 18.12.2023 JUDGE ashok Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:162599-DB

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