Varnim Deswal vs Ashwani Dahiya
2023 Latest Caselaw 22194 P&H

Punjab-Haryana High Court

Varnim Deswal vs Ashwani Dahiya on 18 December, 2023

                                                                   Neutral Citation No. : 2023:PHHC: 162557
                            TA-1632-2023                                                       -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            110
                                                                               TA-1632-2023
                                                                                Decided on : 18.12.2023

                            Varnim Deswal                                      . . . Applicant/Petitioner
                                                          Versus
                            Ashwani Dahiya                                     . . . Respondent

                            CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Ms. Parul Saini, Advocate
                                     for the applicant/petitioner.
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162557

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162557

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162557

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162557

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162557

(SANJAY VASHISTH) JUDGE

December 18, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment