Palvi vs Sushil Kumar
2023 Latest Caselaw 22192 P&H

Punjab-Haryana High Court

Palvi vs Sushil Kumar on 18 December, 2023

                                                                Neutral Citation No. : 2023:PHHC: 162530
                            TA-1628-2023                                                    -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            106
                                                                            TA-1628-2023
                                                                             Decided on : 18.12.2023

                            Palvi                                           . . . Applicant/Petitioner
                                                       Versus
                            Sushil Kumar                                    . . . Respondent

                            CORAM:     HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Abhishek Thakur, Advocate
                                     for the applicant/petitioner.
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162530

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162530

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162530

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162530

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 162530

(SANJAY VASHISTH) JUDGE

December 18, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment