M/S Dhingra Trading Company vs Jugandeep Singh
2023 Latest Caselaw 22185 P&H

Punjab-Haryana High Court

M/S Dhingra Trading Company vs Jugandeep Singh on 18 December, 2023

                                                                          2023:PHHC:162310

                                IN THE HIGH COURT OF PUNJAB & HARYANA
                                            AT CHANDIGARH

                   284
                                                                CR-2893-2023
                                                                Date of Decision : 18.12.2023

                   M/s Dhingra Trading Company                                      .....Petitioner

                                                      Versus

                   Jugandeep Singh                                              .....Respondent


                   CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

                   Present :       Mr. Bawa Karanveer, Advocate for
                                   Mr. Deepak Kaushal, Advocate for the petitioner.

                                   Ms. Sandeepta Mehta, Advocate for the respondent.

                                                      ****

                   NAMIT KUMAR, J. (ORAL)

1. The challenge in the instant revision petition is to the order dated 17.04.2023 passed by learned Additional Civil Judge (Senior Division), Dabwali, District Sirsa whereby an application filed by the respondent/defendant under Order 9 rule 13 for setting aside the order dated 29.04.2022 vide which the respondent/defendant was proceeded exparte as well as for setting aside the judgment and decree dated 15.10.2022 vide which suit of petitioner/plaintiff was decreed exparte, has been allowed.

2. Learned counsel for the respondent submits that the instant revision petition has been rendered infructuous as the main suit itself has been dismissed vide order dated 06.12.2023.

3. Disposed of as having become infructuous.

                                                                           (NAMIT KUMAR)
                   18.12.2023                                                  JUDGE
                   Kothiyal

                                   Whether Speaking/reasoned               Yes/No
                                   Whether Reportable                      Yes/No