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Sukhwinder Kaur vs Biri And Others
2023 Latest Caselaw 22124 P&H

Citation : 2023 Latest Caselaw 22124 P&H
Judgement Date : 16 December, 2023

Punjab-Haryana High Court

Sukhwinder Kaur vs Biri And Others on 16 December, 2023

2023:PHHC:161708
224

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. A-2531 of 2019
Date of Decision: December 16, 2023

Sukhwinder Kaur
-- Appellant
versus

Biri and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. Ashdeep Singh, Advocate

for the appellant
3K 2k 3
Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the appellant wishes to withdraw the present

appeal as the appellant has unfortunately expired during the pendency of the present appeal.

2. Dismissed as withdrawn.

(HARPREET SINGH BRAR) JUDGE December 16, 2023

PeCKA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.16 15:44

| attest to the accuracy and integrity of this order/ judgment Chandigarh

 
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