Inderjeet Kaur vs State Of Haryana And Others
2023 Latest Caselaw 22117 P&H

Punjab-Haryana High Court

Inderjeet Kaur vs State Of Haryana And Others on 16 December, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                                     Neutral Citation No:=2023:PHHC:163201-DB




                                                                 2023:PHHC:163201-DB

           In the High Court of Punjab and Haryana at Chandigarh

                                            CWP No. 10603 of 2020 (O&M)
                                            Reserved on : 04.12.2023
                                            Date of Decision: 16.12.2023

Inderjeet Kaur                                                    ......Petitioner


                                     Versus

State of Haryana and others                                      .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Sanjiv Gupta, Advocate
           for the petitioners.

               Mr. Ankur Mittal, Addl. A.G., Haryana with
               Mr. Saurabh Mago, DAG, Haryana.

                            ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP No. 8972 of 2020, titled 'The Sirsa Adarsh Cooperative House

Building Society Limited versus State of Haryana and others'.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE December 16th, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:163201-DB

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