Jaswinder Singh vs Addl Director Consolidation Of ...
2023 Latest Caselaw 22104 P&H

Punjab-Haryana High Court

Jaswinder Singh vs Addl Director Consolidation Of ... on 16 December, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                                                                  2023:PHHC:163037-DB

                                       In the High Court of Punjab and Haryana at Chandigarh


                                                                  CWP No. 19355 of 1996 (O&M)
                                                                  Reserved on : 22.11.2023
                                                                  Date of Decision: 16.12.2023

                            Jaswinder Singh                                       ......Petitioner


                                                             Versus


                            Additional Director, Consolidation of Holdings,       .....Respondents
                            Punjab and another

                            CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
                                   HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

                            Argued by: Mr. R.S.Khosla, Senior Advocate assisted by
                                       Mr. Yogender Verma, Advocate (Amicus curiae)
                                       for the petitioner.

                                           Mr. Maninder Singh, DAG, Punjab.

                                           Mr. Umesh Kumar Kanwar, Advocate for
                                           Mr. Sukhjinder Singh, Advocate
                                           for respondent No. 2;

                                                      ****

                            SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP No. 10290 of 1995, titled 'Gram Panchayat Alhoran versus

Additional Director, Consolidation of Holdings, Punjab and another'.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE December 16th, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable authenticity of this order/judgement Chandigarh : Yes/No