Jatinder Kaur vs Nachhatar Singh
2023 Latest Caselaw 22099 P&H

Punjab-Haryana High Court

Jatinder Kaur vs Nachhatar Singh on 16 December, 2023

                                                                 Neutral Citation No. : 2023:PHHC: 161616
                            TA-1620-2023                                                     -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            101
                                                                             TA-1620-2023
                                                                              Decided on : 16.12.2023

                            Jatinder Kaur                                    . . . Applicant/Petitioner
                                                        Versus
                            Nachhatar Singh                                  . . . Respondent

                            CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Sukhbir Maandi, Advocate
                                     for the applicant/petitioner.
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161616

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161616

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161616

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161616

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161616

(SANJAY VASHISTH) JUDGE

December 16, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment