Sarabjit Singh vs State Of Punjab
2023 Latest Caselaw 22063 P&H

Punjab-Haryana High Court

Sarabjit Singh vs State Of Punjab on 15 December, 2023

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                                     Neutral Citation No:=2023:PHHC:161670-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                                          2023:PHHC:161670-DB

                                                    CRM-M-10850-2023 (O & M)
                                                     Date of Decision: 15.12.2023

Sarabjit Singh                                                        .....Petitioner(s)

                                          Versus

State of Punjab                                                      ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE LAPITA BANERJI

Present:     Mr. R.S. Rai, Sr. Advocate,
             with Mr. Anurag Arora, Advocate,
             and Mr. Puneet Bali, Advocate,
             for the petitioner

             Mr. Arjun Sheoran, DAG, Punjab.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in CRM-M-57930-

2023, Sarabjit Singh vs. State of Punjab.

                                                          (G.S. SANDHAWALIA)
                                                                  JUDGE


15.12.2023                                                  (LAPITA BANERJI)
shivani                                                          JUDGE

Whether reasoned/speaking                          Yes
Whether reportable                                 No

Neutral Citation No:=2023:PHHC:161670-DB

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