Commissioner Of Gst Gurugram vs M/S Evalueserve Sez Pvt Ltd
2023 Latest Caselaw 22045 P&H

Punjab-Haryana High Court

Commissioner Of Gst Gurugram vs M/S Evalueserve Sez Pvt Ltd on 15 December, 2023

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                                      Neutral Citation No:=2023:PHHC:161678-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                          2023:PHHC:161678-DB

                                                                STA No.6 of 2021
                                                      Date of Decision: 15.12.2023

Commissioner of GST, Gurugram                                          .....Appellant(s)


                                           Versus

M/s. Evalueserve Sez. Pvt. Ltd.                                       ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE LAPITA BANERJI

Present:     Mr. Deepesh Kakkar, Advocate,
             for Mr. Anshuman Chopra, Sr. Standing Counsel,
             for the appellant.

             Mr. Naveen Bindal, Advocate,
             for the respondent.

G.S.SANDHAWALIA, J. (Oral)

For orders, see judgment of even date passed in STA-13-2021,

Commissioner of Central Excise, Delhi vs. M/s. Evalueserve.com Pvt. Ltd.

                                                           (G.S. SANDHAWALIA)
                                                                   JUDGE


15.12.2023                                                   (LAPITA BANERJI)
shivani                                                           JUDGE

Whether reasoned/speaking                           Yes
Whether reportable                                  No

Neutral Citation No:=2023:PHHC:161678-DB

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