Komal Kaur vs Vikki Singh Alias Gurditta Singh
2023 Latest Caselaw 22023 P&H

Punjab-Haryana High Court

Komal Kaur vs Vikki Singh Alias Gurditta Singh on 15 December, 2023

                                                                    Neutral Citation No. : 2023:PHHC: 161568
                            TA-1616-2023                                                        -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            103
                                                                                TA-1616-2023
                                                                                 Decided on : 15.12.2023

                            Komal Kaur                                   . . . Applicant/Petitioner
                                                           Versus
                            Vikki Singh @ Gurditta Singh                 . . . Respondent

                            CORAM:       HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Navjit Singh, Advocate
                                     for the applicant/petitioner.
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161568

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161568

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161568

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161568

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 161568

(SANJAY VASHISTH) JUDGE

December 15, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment