Suman vs Gourav Kumar
2023 Latest Caselaw 21930 P&H

Punjab-Haryana High Court

Suman vs Gourav Kumar on 14 December, 2023

                                                                   Neutral Citation No. : 2023:PHHC: 160203
                            TA-1611-2023 (O&M)                                                     -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            105
                                                                               TA-1611-2023 (O&M)
                                                                                Decided on : 14.12.2023

                            Suman                                              . . . Applicant/Petitioner
                                                          Versus
                            Gourav Kumar                                       . . . Respondent

                            CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. LM Gulati, Advocate
                                     for the applicant/petitioner.
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160203 TA-1611-2023 (O&M) -2-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160203 TA-1611-2023 (O&M) -3-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160203 TA-1611-2023 (O&M) -4-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160203 TA-1611-2023 (O&M) -5-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160203 TA-1611-2023 (O&M) -6-

(SANJAY VASHISTH) JUDGE

December 14, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment