B(Minor Victim) And Others vs State Of Punjab And Others
2023 Latest Caselaw 21706 P&H

Punjab-Haryana High Court

B(Minor Victim) And Others vs State Of Punjab And Others on 12 December, 2023

Author: Alka Sarin

Bench: Alka Sarin

                                                                                               2023:PHHC:159302

                                   126
                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                    CRWP-10173-2023 (O&M)
                                                                                    Date of decision : 12.12.2023


                                   B (minor victim) & Ors.                                              ... Petitioner(s)

                                                                          Versus

                                   State of Punjab & Ors.                                             ... Respondent(s)



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present :         Mr. N.K. Khepar, Advocate for the petitioners.

                                                     Mr. M.S. Tiwana, AAG Punjab.



                                   ALKA SARIN, J. (ORAL)

1. After arguing for some time, the learned counsel for the

petitioners seeks permission to withdraw the present petition with liberty to

avail his remedies as available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                                   12.12.2023                                         ( ALKA SARIN )
                                   Yogesh Sharma                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

Yogesh Sharma 2023.12.13 11:06 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh