Thursday, 21, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021
January February March April May June July August September October November December
 

Gurjant Singh vs Superintending Canal Officer And Ors
2023 Latest Caselaw 21609 P&H

Citation : 2023 Latest Caselaw 21609 P&H
Judgement Date : 11 December, 2023

Punjab-Haryana High Court

Gurjant Singh vs Superintending Canal Officer And Ors on 11 December, 2023

Author: Deepak Sibal

Bench: Deepak Sibal 

2023:PHHC:157876-DB
IN THE HIGH COURT OF PUNJAB & HARYANA

AT CHANDIGARH
112 LPA-1994-2023 (O&M)
Date of decision:11.12.2023
Gurjant Singh ... Petitioner
Vs.
Superintending Canal Officer & others ... Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL. HON'BLE MRS. JUSTICE SUKHVINDER KAUR.

Present: Mr. H.S. Sehgal, Advocate for the petitioner.

DEEPAK SIBAL, J. (QRAL).

1. Learned counsel for the petitioner seeks to withdraw the present appeal with liberty to seek review of the impugned judgment through filing

of a review application before the learned Single Judge.

2. Dismissed as withdrawn with liberty as prayed for. (DEEPAK SIBAL) JUDGE ( SUKHVINDER KAUR )

JUDGE

11.12.2023

harjeet

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : MAIMS

MAIMS
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs