Gurdwara Prabhandhak Committee And ... vs State Of Punjab And Others
2023 Latest Caselaw 21607 P&H

Punjab-Haryana High Court

Gurdwara Prabhandhak Committee And ... vs State Of Punjab And Others on 11 December, 2023

                                                          Neutral Citation No:=2023:PHHC:158451




                                            2023:PHHC:158451
249-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRM-M-26874-2019
                                                  Date of decision: 11.12.2023


GURDWARA PRABHANDHAK COMMITTEE AND OTHERS

                                                                  ...PETITIONERS
                           V/S

STATE OF PUNJAB AND ORS
                                                                 ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    None for the petitioners.

            Mr. Madhur Sharma, AAG, Punjab.

            Mr. S.S. Kanwal, Advocate
            for respondent Nos.2 to 21 and 23 to 26.
                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

37846-2019 titled as Purana Gurudwara Singh Sabha Prabhandhak

Committee and Anr versus State of Punjab And Ors.

                                                  (HARPREET SINGH BRAR)
December 11, 2023                                        JUDGE
manisha


            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2023:PHHC:158451

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