Deepa Negi vs State Of Haryana Etc
2023 Latest Caselaw 21603 P&H

Punjab-Haryana High Court

Deepa Negi vs State Of Haryana Etc on 11 December, 2023

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                         Neutral Citation No:=2023:PHHC:158112




                            2023:PHHC:158112

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


(209)                            CWP-13578-2015
                                 Date of Decision : December 11, 2023


Deepa Negi                                                  .. Petitioner


                                 Versus

State of Haryana and others                                 .. Respondents


CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:     Mr. S.K. Bhar, Advocate, for
             Mr. Johan Kumar, Advocate, for the petitioner.

             Mr. Saurabh Mohunta, Deputy Advocate General, Haryana.

HARSIMRAN SINGH SETHI J. (ORAL)

Learned counsel for the petitioner submits that he has not received instructions from his client.

Even otherwise, the policy under which the petitioner is claiming the benefit of regularization i.e. policy dated 18.06.2014, the same has already been set aside by this Court but the said issue is pending consideration before the Hon'ble Supreme Court of India, hence, the present petition is disposed of with the direction that in case the petitioner gets any right to claim regularization under the policy dated 18.06.2014 after the judgment of the Hon'ble Supreme Court of India in SLP (C) No.31566 of 2018 titled as State of Haryana and others vs. Yogesh Tyagi and another, the petitioner will be at liberty to revive the present writ petition or to file a fresh petition for claiming the benefit as he is entitled for.

December 11, 2023                        (HARSIMRAN SINGH SETHI)
harsha                                          JUDGE


             Whether speaking/reasoned : Yes/No
             Whether reportable       : Yes/No

Neutral Citation No:=2023:PHHC:158112

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