Baljinder Singh vs State Of Punjab & Ors
2023 Latest Caselaw 21589 P&H

Punjab-Haryana High Court

Baljinder Singh vs State Of Punjab & Ors on 11 December, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                              Neutral Citation No:=2023:PHHC:160890




                                                                  {2023:PHHC:160890}

2566-2
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                                     CWP-22256-2013 (O&M)
                                                     Date of Decision: 11.12.2023

BALJINDER SINGH                                                         ........Petitioner
                                                     V/s.
STATE OF PUNJAB AND OTHERS                                              ......Respondents

CORAM:          HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:        None for the petitioner.

                Mr. D.K. Singal, Addl. A.G., Punjab.

                Mr. Roopak Bansal, Advocate for the private respondents.

         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. For orders see the judgment passed on the even date in

CWP-2913-2013 titled as "Sunil Kumar and Others Vs. State of Punjab and

Others".

2. All pending applications filed in this Writ Petition shall stand

disposed of accordingly.

December 11, 2023                                [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                      JUDGE


          Whether speaking / reasoned            :          Yes / No.
          Whether Reportable                     :          Yes / No.

Neutral Citation No:=2023:PHHC:160890

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