Harvinder Singh And Ors vs State Of Punjab And Ors
2023 Latest Caselaw 21588 P&H

Punjab-Haryana High Court

Harvinder Singh And Ors vs State Of Punjab And Ors on 11 December, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                              Neutral Citation No:=2023:PHHC:160900




                                                                  {2023:PHHC:160900}

2566-3
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                                     CWP-823-2013 (O&M)
                                                     Date of Decision: 11.12.2023

HARVINDER SINGH AND OTHERS                                              ........Petitioners
                                                     V/s.
STATE OF PUNJAB AND OTHERS                                              ......Respondents

CORAM:          HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:        Mr. A.K. Walia, Advocate for the petitioners

                Mr. D.K. Singal, Addl. A.G., Punjab.

                Mr. Roopak Bansal, Advocate for the private respondents.

         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. For orders see the judgment passed on the even date in

CWP-2913-2013 titled as "Sunil Kumar and Others Vs. State of Punjab and

Others".

2. All pending applications filed in this Writ Petition shall stand

disposed of accordingly.

December 11, 2023                                [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                      JUDGE


          Whether speaking / reasoned            :          Yes / No.
          Whether Reportable                     :          Yes / No.

Neutral Citation No:=2023:PHHC:160900

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