M/S Eicher Motors Ltd vs The Union Territory Of Chandigarh And ...
2023 Latest Caselaw 21576 P&H

Punjab-Haryana High Court

M/S Eicher Motors Ltd vs The Union Territory Of Chandigarh And ... on 11 December, 2023

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                                                     Neutral Citation No:=2023:PHHC:157948-DB




                                  Neutral Citation No. 2023:PHHC:157948-DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   VATAP-13-2019
                                                   Decided on : 11.12.2023

M/s Eicher Motors Ltd.

                                                                     ......Appellant(s)
                                          Versus

Union Territory of Chandigarh & another

                                                                 ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE LAPITA BANERJI

Present:      Mr.Sandeep Goyal, Advocate
              Mr.Rishab Singla, Advocate, for the appellant(s).

              Mr.Ajay Jagga, Advocate, for the respondents.

                                  *****
G.S. Sandhawalia, J. (Oral)

The present appeal stands allowed in view of the detailed

judgment of even date passed in VATAP-84-2020 titled M/s VE Commercial

Vehicles Ltd. Vs. U.T.Chandigarh & another.

(G.S. SANDHAWALIA) JUDGE

(LAPITA BANERJI) 11.12.2023 JUDGE sailesh

Whether speaking/reasoned : Yes No Whether Reportable : Yes No

Neutral Citation No:=2023:PHHC:157948-DB

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