Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bittu vs State Of Haryana And Others
2023 Latest Caselaw 21573 P&H

Citation : 2023 Latest Caselaw 21573 P&H
Judgement Date : 11 December, 2023

Punjab-Haryana High Court

Bittu vs State Of Haryana And Others on 11 December, 2023

2023:PHHC:157819
112

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-62241 of 2023
Date of Decision: December 11, 2023

Bittu
devees Petitioner
versus

State of Haryana and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. Bhim Singh, Advocate
for the petitioner

Ms. Geeta Sharma, DAG Haryana

36 2 2

Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition with liberty to file appropriate application before the concerned

jurisdictional Magistrate in accordance with law.

2. Dismissed as withdrawn with the aforementioned liberty. (HARPREET SINGH BRAR) JUDGE December 11, 2023

FECHA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.11 17:45

| attest to the accuracy and integrity of this order/ judgment Chandigarh

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter