Shinderpal Singh vs State Of Punjab And Others
2023 Latest Caselaw 21566 P&H

Citation : 2023 Latest Caselaw 21566 P&H
Judgement Date : 11 December, 2023

Punjab-Haryana High Court

Shinderpal Singh vs State Of Punjab And Others on 11 December, 2023

2023:PHHC:157999
114/2

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Writ Petition No. 11928 of 2023
Date of Decision: December 11, 2023

Shinderpal Singh
seeeee Petitioner
versus

State of Punjab and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. Kuldip Singh, Advocate
for the petitioner

Mr. I.P.S. Sabharwal, DAG Punjab

3K 2k 3
Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition.

2. Dismissed as withdrawn. (HARPREET SINGH BRAR) JUDGE December 11, 2023

PeCKA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.11 17:45

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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