Shri Colonizers And Developers Pvt. ... vs M/S Senfra Ltd
2023 Latest Caselaw 21266 P&H

Punjab-Haryana High Court

Shri Colonizers And Developers Pvt. ... vs M/S Senfra Ltd on 6 December, 2023

                                                                         2023:PHHC:155991
               265-1                  IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                                                                 CRM-M-654-2023
                                                                 Date of decision: 06.12.2023

               SHRI COLONIZERS AND DEVELOPERS PVT. LTD. AND ORS

                                                                                   ...PETITIONERS
                                                      V/S

               M/S SENFRA LTD
                                                                                  ...RESPONDENT

               CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

               Present:                 Mr. Dhruv Kaushik, Advocate for
                                        Mr. Deepam Raghav, Advocate for the petitioners.
                           ****
               HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

611-2023 titled as Shri Colonizers and Developers Pvt.Ltd. and Ors. versus

M/s Senfra Ltd.

                                                                           (HARPREET SINGH BRAR)
               December 06, 2023                                                  JUDGE
               manisha
                                        (i)    Whether speaking/reasoned          Yes/No

                                        (ii)   Whether reportable                 Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD