Goga Singh vs State Of Punjab
2023 Latest Caselaw 21242 P&H

Punjab-Haryana High Court

Goga Singh vs State Of Punjab on 6 December, 2023

                                                                2023:PHHC:155775
                                      IN THE HIGH COURT OF PUNJAB & HARYANA
                                                 AT CHANDIGARH
                   234
                                                                         CRM-M-60410-2023
                                                                         Date of decision: 06.12.2023

                   Goga Singh                                                       ...Petitioner
                                                        Versus
                   State of Punjab                                                 ...Respondent

                   CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                     *****

Present : Mr. P.S. Sekhon, Advocate for the petitioner.

Mr. Manipal Singh Atwal, DAG Punjab.

***** AMAN CHAUDHARY. J.

1. The 2 petition has been filed under Section 439 Cr.P.C. for nd

grant of regular bail to the petitioner in case FIR No.48 dated 10.05.2022,

registered under Sections 21, 22, 25 and 29 of NDPS Act, at Police Station

Barnala, District Barnala.

2. Learned State counsel submits that the petitioner is in custody

for 1 year, 6 months and 26 days and out of 79 prosecution witnesses, only 5

witnesses have been examined and 4 have been given up and the next date of

hearing is 16.01.2024. There are 2 convictions under the NDPS Act against

the petitioner.

3. After arguing for some time, learned counsel for the petitioner

prays for withdrawal of the instant petition at this stage. However, he prays

that the trial be concluded within a time bound manner.

4. Dismissed as withdrawn at this stage.

5. The trial Court to make an endeavour to conclude the trial

expeditiously.

(AMAN CHAUDHARY) JUDGE 06.12.2023 Hemant Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

authenticity of this order/judgment