Jagsir Singh vs State Of Punjab And Others
2023 Latest Caselaw 21171 P&H

Citation : 2023 Latest Caselaw 21171 P&H
Judgement Date : 5 December, 2023

Punjab-Haryana High Court

Jagsir Singh vs State Of Punjab And Others on 5 December, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

117 2023: PHHC: 154765

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.53379 of 2023 (O&M)
Date of Decision: 5.12.2023

Jagsir Singh ..... Petitioner
Versus
State of Punjab and others ....Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Nirmaljeet Singh Sidhu, Advocate for the petitioner.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

PANKAJ JAIN, J. (QRAL)

Counsel for the petitioner prays for permission to withdraw this petition with liberty to raise plea before the concerned Court on the basis of settlement before the Trial Court.

Dismissed as withdrawn with liberty as prayed for.

Pending application(s), if any, shall also stand disposed off.

( PANKAJ JAIN ) JUDGE December 05, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

ASHISH

2023.12.07 13:58

| attest to the accuracy and integrity of this judgment/order