Dayanand vs State Of Haryana And Anr
2023 Latest Caselaw 21149 P&H

Punjab-Haryana High Court

Dayanand vs State Of Haryana And Anr on 5 December, 2023

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                                             Neutral Citation No:=2023:PHHC:155165




210            IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH
                                             2023:PHHC:155165

                                           CWP-16293-2016
                                           DECIDED ON:05.12.2023


DAYANAND                                                     .....PETITIONER

                                        VERSUS

STATE OF HARYANA AND ANR                                     .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:       Mr. R.K. Chaudhary, Advocate for the petitioner.

               Mr. Kapil Bansal, DAG Haryana.

               Mr. Sourabh Goel, Advocate for respondent No.2.

SANDEEP MOUDGIL, J (ORAL)

1. The jurisdiction of this Court has been invoked under Article 226/227 of the Constitution of India for issuance of a writ in the nature of mandamus for directing the respondents to re-fix the pension of the petitioner in terms of the judgment dated 21.12.2012 passed by a Division Bench of this Court in CWP- 19641-2009.

2. Learned counsel for the petitioner submits that his case is squarely covered by the judgment dated 21.12.2012 passed by a Division Bench of this Court in CWP-19641-2009 titled as R.K. Aggarwal and Ors. vs. State of Haryana and Ors.

3. Learned counsel for respondent No.2 does not controvert the above- said fact, though candidly submits that the case of the petitioner is squarely covered by the above-said judgment.

4. In light of the above, the present petition is allowed in terms of the judgment dated 21.12.2012 passed in CWP-19641-2009.

5. All the pending miscellaneous applications, if any be disposed of accordingly.

                                                  (SANDEEP MOUDGIL)
05.12.2023                                              JUDGE
Meenu

Whether speaking/reasoned         Yes/No
Whether reportable                Yes/No

Neutral Citation No:=2023:PHHC:155165

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