Kulwinder Singh vs State Of Punjab And Others
2023 Latest Caselaw 21039 P&H

Punjab-Haryana High Court

Kulwinder Singh vs State Of Punjab And Others on 4 December, 2023

SANDEEP SETHI
2023.12.11 10:39

2023:PHHC:153834

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(117)
CRM-M-60497-2023
Date of Decision:-04.12.2023
Kulwinder Singh
becca Petitioner
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Priyanshu Kamra, Advocate for the petitioner.
Mr. Siddharth Attri, AAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioner prays for withdrawal of the

present petition with liberty to approach the appropriate Court under the provisions of Section 156 of Cr.P.C. and demonstrate that investigation is necessary in the present case.

2. In light of the above, the present petition is dismissed as

withdrawn without expressing any opinion on the merits of the case with

the aforesaid liberty.

(ALOK JAIN) JUDGE December 04, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment