Narinder Kumar And Ors vs State Of Punjab And Another
2023 Latest Caselaw 21036 P&H

Punjab-Haryana High Court

Narinder Kumar And Ors vs State Of Punjab And Another on 4 December, 2023

                                                            Neutral Citation No:=2023:PHHC:154664




                                                         2023:PHHC:154664
CRM-M-19578-2022                                                         1

273(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                 CRM-M-19578-2022 (O&M)
                                                 Date of Decision: 04.12.2023

NARINDER KUMAR AND OTHERS
                                                                  ...Petitioners
                                                V/S

STATE OF PUNJAB AND ANOTHER
                                                                ...Respondents

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present: Mr. Prateek Sodhi, Advocate
         for the petitioners.

           Mr. Madhur Sharma, AAG Punjab.

      Mr. Umesh Aggarwal, Advocate
      for the respondent No. 2.
                             ****
HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 04.12.2023 passed in

CRM-M-19778-2022 titled as Shivani and Another Vs. State of Punjab

and Others.

(HARPREET SINGH BRAR) 04.12.2023 JUDGE Ajay Goswami

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:154664

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