Commissioner Of Central Excise, ... vs R.K. Singh, Director, M/S Pelican ...
2023 Latest Caselaw 20884 P&H

Punjab-Haryana High Court

Commissioner Of Central Excise, ... vs R.K. Singh, Director, M/S Pelican ... on 1 December, 2023

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                                                      Neutral Citation No:=2023:PHHC:148441-DB




                                            Neutral Citation No. 2023:PHHC:148441-DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   CEA-9-2022
                                                   Reserved on : 17.11.2023
                                                   Pronounced on : 01.12.2023

Commissioner of Central Excise & Service, Delhi-IV

                                                                      ......Appellant(s)
                                          Versus

R.K.Singh, Director, M/s Pelican Tobacco Co. Ltd.

                                                                    ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE LAPITA BANERJI

Present:      Mr.Sourabh Goel, Senior Standing Counsel
              Ms.Geetika Sharma, Advocate, for the appellant.

              None for the respondents.

                                  *****
G.S. Sandhawalia, J.

The present appeal is allowed, in view of the detailed judgment of

even date passed in CEA-6-2022 titled Commissioner of Central Excise &

Service, Delhi-IV (now Commissioner of Central Goods & Services Tax,

Faridabad), Faridabad.

(G.S. SANDHAWALIA) JUDGE

(LAPITA BANERJI) 01.12.2023 JUDGE sailesh

Whether speaking/reasoned : Yes Whether Reportable : No

Neutral Citation No:=2023:PHHC:148441-DB

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