Lal Chand And Anr vs State Of Punjab And Anr
2023 Latest Caselaw 20883 P&H

Punjab-Haryana High Court

Lal Chand And Anr vs State Of Punjab And Anr on 1 December, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                               Neutral Citation No:=2023:PHHC:153486




                                                                  {2023:PHHC:153486}

312-2
          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH

                                                 CWP-4722-1997 (O&M)
                                                 Date of Decision:01.12.2023


LAL CHAND AND ANOTHER                                                .......Petitioners
                                                      V/s.
STATE OF PUNJAB THROUGH ITS SECRETARY, DEPARTMENT OF
EXCISE AND TAXATION, PUNJAB AND ANOTHER
                                         ........Respondents

CORAM:          HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:        None for the petitioner(s).

                Mr. Charanpreet Singh, AAG, Punjab.

         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

For orders see the judgment passed on the even date in

CWP-4981-1997 titled as "Pawan Kumar Sharma Vs. Commissioner, Excise

and Taxation Department, Punjab, Patiala and others".

All pending applications filed in this Writ Petition shall stand

disposed of accordingly.

December 1, 2023                                 [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                      JUDGE


          Whether speaking / reasoned            :           Yes / No.
          Whether Reportable                     :           Yes / No.

Neutral Citation No:=2023:PHHC:153486

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