Ramesh Saini vs State Of Haryana And Others
2023 Latest Caselaw 20864 P&H

Citation : 2023 Latest Caselaw 20864 P&H
Judgement Date : 1 December, 2023

Punjab-Haryana High Court

Ramesh Saini vs State Of Haryana And Others on 1 December, 2023

Author: Arun Palli

Bench: Arun Palli

                                                    Neutral Citation No:=2023:PHHC:153036-DB




                                                  2023:PHHC:153036-DB
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                CWP-26872-2023
                                                Date of decision: 01.12.2023

Ramesh Saini                                                   ....Petitioner
                              Versus

State of Haryana and others                                    ....Respondents

CORAM:          HON'BLE MR. JUSTICE ARUN PALLI
                HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present:        Mr. A.P. Bhandari, Advocate, for the petitioner.
                            ****

ARUN PALLI, J. ( Oral )

Upon being pointedly asked, learned counsel for the petitioner submits that in compliance to the order dated May 29, 2023, passed by the Coordinate Bench, in CWP-11116-2023 (Ramesh Saini Vs. Haryana Shehri Vikas Pradhikaran and another), the petitioner has deposited the requisite amount. Therefore, he submits that the petition at hand, being squarely covered by an order and judgment dated November 06, 2023, passed by this Court in CWP-24938-2023 (Jai Parkash Sharma and others Vs. State of Haryana and others) be disposed of, in the same terms.

Served with the advance copy of the petition, Mr. Deepak Sabherwal, Advocate for the respondent-HSVP, is present in Court. He submits that in case the petitioner has, indeed, deposited the amount, in terms of the order dated May 29, 2023, let this petition be disposed of, in terms of the order passed in Jai Parkash Sharma and others (ibid).

The petition is accordingly disposed of, in terms of the statements made by learned counsel for the parties.

(ARUN PALLI) JUDGE

(VIKRAM AGGARWAL) JUDGE 01.12.2023 Ak Sharma Whether speaking/reasoned Yes/No W Whether reportable Yes/No

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Neutral Citation No:=2023:PHHC:153036-DB

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