Gurwinder Singh @ Manga Suniara vs State Of Punjab
2023 Latest Caselaw 14736 P&H

Citation : 2023 Latest Caselaw 14736 P&H
Judgement Date : 31 August, 2023

Punjab-Haryana High Court

Gurwinder Singh @ Manga Suniara vs State Of Punjab on 31 August, 2023

                                                                                    2023:PHHC:114376




                                                                          Accordingly, it is submitted

                          that the petitioner deserves to be released on bail pending trial.




RAJ KUMAR
2023.08.31

18:47 I attest to the accuracy and integrity of this document/judgment 2023:PHHC:114376

RAJ KUMAR 2023.08.31 18:47 I attest to the accuracy and integrity of this document/judgment

Download the LatestLaws.com Mobile App