Citation : 2023 Latest Caselaw 14735 P&H
Judgement Date : 31 August, 2023
2023:PHHC:114412
Accordingly, it
is submitted that the petitioner deserves to be released on bail pending
trial.
RAJ KUMAR
2023.09.01
16:39 I attest to the accuracy and integrity of this document/judgment 2023:PHHC:114412
RAJ KUMAR 2023.09.01 16:39 I attest to the accuracy and integrity of this document/judgment
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!