Kirshan Lal Anand vs Jitender Singh
2023 Latest Caselaw 14692 P&H

                                                         Neutral Citation No:=2023:PHHC:114245




                                                                     2023:PHHC:114245

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FAO-1241-1992



            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

Sr. No.209-2
                                                                   FAO-1241-1992
                                                       Date of Decision: 31.08.2023

KRISHAN LAL ANAND
                                                                           ....Appellant
                                          Versus

JITENDER SINGH & OTHERS
                                                                      .....Respondents

CORAM: HON'BLE MRS JUSTICE ARCHANA PURI

Present:-       Mr. R.K.Dhiman, Advocate for
                Mr. S.D.Bansal, Advocate
                for the appellant.

                Mr. D.P.Gupta, Advocate
                for respondent No.3-Insurance Company.

                      *****

ARCHANA PURI, J. (Oral)

Learned counsel appearing on behalf of the appellant has supplied

the copy of the diary, maintained by Mr. S.D.Bansal, Advocate, which reveals

about the present appeal having been finally decided on 03.06.1993 along with

FAO-1240-1992, by the Division Bench of this Court. However, there is no

judgment stated to be available with the said counsel.

Considering the aforesaid constrained circumstances, when on

account of fire incident, which took place in the year 2011, the record is not

available and also considering the fact of there being no possibility of

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FAO-1241-1992

reconstruction of the record, copy of the order containing the recital of the

disposal of the said appeal, is taken on record.

Since, there is no other document coming forth and even the

reconstruction has not been done, the appeal, as such, stands disposed of.

However, if any person is aggrieved by the same, he/she has the

option to seek revival of the same.

                                                        (ARCHANA PURI)
31.08.2023                                                  JUDGE
Sonu

                Whether speaking/reasoned         :     Yes

                Whether reportable                :     Yes/No

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