M/S Rib & Sons (P) Ltd. Etc vs State Of Haryana
2023 Latest Caselaw 14586 P&H

                                                       Neutral Citation No:=2023:PHHC:117089-DB




                                                         2023:PHHC:117089-DB

         IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH.

                                              CWP-834-1992 (O & M)
                                              Reserved on: 22.08.2023
                                              Pronounced on: 29.08.2023

M/S RIB AND SONS PVT. LTD.                                          .....Petitioner


                                     Versus


STATE OF HARYANA AND ORS.                                        ....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. S.M.Sharma, Advocate
           for the petitioner.

                Mr. Ankur Mittal, Addl. A.G., Haryana with
                Mr. Saurabh Mago, DAG, Haryana.


                                             ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

18687-1991 titled as M/S MAYA ENGINEERING WORKS Versus

STATE OF HARYANA & ORS.

                                               (SURESHWAR THAKUR)
                                                      JUDGE



                                                    (KULDEEP TIWARI)
29.08.2023                                               JUDGE
kavneet singh


                Whether speaking/reasoned :              Yes/No
                Whether reportable        :              Yes/No

Neutral Citation No:=2023:PHHC:117089-DB

1 of 1