Nisha Kashyap vs State Of Punjab And Anr
2023 Latest Caselaw 14216 P&H

Citation : 2023 Latest Caselaw 14216 P&H
Judgement Date : 25 August, 2023

Punjab-Haryana High Court

Nisha Kashyap vs State Of Punjab And Anr on 25 August, 2023

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240          IOIN-CRM-M-32394-2022 in CRM-M-32394-2022

NISHA KASHYAP VS STATE OF PUNJAB AND ANR

 Present:- None for the Petitioner.

                                 ***

The Registry has put up this note, wherein it has been

submitted that in the final order dated 27.07.2023, case year mentioned

at the top of the judgment is inadvertently mentioned as '2023' instead of

'2022'. This seems to be a bona fide typographical mistake.

The Registry is directed to make the necessary corrections

in the final order dated 27.07.2023, the case year '2023' be read as

'2022' instead of '2023'

IOIN stands disposed of.

(JASJIT SINGH BEDI) JUDGE 25.08.2023 jitesh

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