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Kuldip Kaur vs Lakhvir Singh
2023 Latest Caselaw 14128 P&H

Citation : 2023 Latest Caselaw 14128 P&H
Judgement Date : 24 August, 2023

Punjab-Haryana High Court
Kuldip Kaur vs Lakhvir Singh on 24 August, 2023
HAMANT
2023.08.24 17:26

2023:PHHC:110966
IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
(207) CR-550-2020
Date of Decision:24.08.2023
KULDIP KAUR ...Petitioner
LAKHVIR SINGH ve ... Respondent

CORAM: HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present: Mr. Anantdeep Singh, Advocate for the appellant.

Mr. Khushkaran K. Goyal, Advocate for the respondent.

38 OK 2K ok

VIKRAM AGGARWAL, J (ORAL)

It has been pointed out that the main suit itself has been decided vide judgment dated 01.08.2023. A photocopy of the said judgment has been filed in the Court today, which is taken on record.

In view of the above, the present revision petition has been

rendered infructuous and is disposed of as such.

(VIKRAM AGGARWAL) JUDGE 24.08.2023 Hemant Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

| attest to the accuracy and authenticity of this order/judgment

 
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