Citation : 2023 Latest Caselaw 14117 P&H
Judgement Date : 24 August, 2023
Neutral Citation No:=
270 IOIN-CRM-M-10637-2016 CRM-M-10637-2016
SURIND SAINI V/S STATE OF PUNJAB
As per office note, in final order dated 01.08.2023 passed by this
Court, case year at the top of judgment is inadvertently mentioned as '2022'
instead of '2016'.
Registry to carry out necessary correction in the order.
IOIN disposed of.
( DEEPAK GUPTA ) JUDGE August 24, 2023 Neetika Tuteja
Neutral Citation No:=
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