Sunil Kumar And Others vs Ansaj Singh Ias
2023 Latest Caselaw 13969 P&H

                                                           Neutral Citation No:=2023:PHHC:109897




264
                                                                     2023:PHHC:109897
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                    COCP-1230-2023 (O&M)
                                                    Date of decision: 23.08.2023
Sunil Kumar and others
                                                                           ... Petitioners


                                              Vs.


Ansaj Singh, IAS
                                                                         ... Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:     Mr. D.S. Rawat, Advocate
             for the petitioners.

             Mr. Harsh Vardhan Sehrawat, AAG, Haryana.

                     *******
ARVIND SINGH SANGWAN, J. (ORAL)

Learned counsel for the petitioner submits that in LPA-1143-2023,

judgment of the writ Court has been stayed.

In view of the above, present petition is rendered as infructuous,

however, with liberty to the petitioner to revive the same, after disposal of

aforesaid LPA, if so advised.

                                              [ ARVIND SINGH SANGWAN ]
23.08.2023                                             JUDGE
vishnu

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:109897

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