Sukhwinder Kaur And Anr vs State Of Punjab And Others
2023 Latest Caselaw 13939 P&H

Citation : 2023 Latest Caselaw 13939 P&H
Judgement Date : 23 August, 2023

Punjab-Haryana High Court

Sukhwinder Kaur And Anr vs State Of Punjab And Others on 23 August, 2023

2023:PHHC:110277

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(114)
CRWP-8312-2023
Date of Decision:-23.08.2023

Sukhwinder Kaur and another

beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. G.S. Sidhu, Advocate for the petitioners.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners wishes to withdraw the present petition.

2. In light of the above, the present petition is dismissed as

withdrawn without expressing any opinion on the merits of the case.

(ALOK JAIN) JUDGE August 23, 2023.

sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.08.24 17:27

| attest to the accuracy and integrity of this Order/Judgment

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