Citation : 2023 Latest Caselaw 13926 P&H
Judgement Date : 23 August, 2023
Neutral Citation No:=2023:PHHC:110531
2023:PHHC:110531
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-22784-2018
Date of Decision: 23.08.2023
RAM BHATERI ........Petitioner
VERSUS
STATE OF HARYANA AND OTHERS ........Respondents
CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
*****
Present:- Mr. Aftab Singh Khara, Advocate for the petitioner.
Ms. Shruti Jain Goyal, Sr. DAG, Haryana.
*****
VINOD S. BHARDWAJ. J. (ORAL)
For orders see judgment of even date passed in
CWP-22790-2018 titled "Reenu versus State of Haryana and others".
(VINOD S. BHARDWAJ) JUDGE AUGUST 23, 2023 vishal sharma
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No
Neutral Citation No:=2023:PHHC:110531
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