Karmi vs State Of Haryana And Ors
2023 Latest Caselaw 13922 P&H

                                                                Neutral Citation No:=2023:PHHC:110538




                                                                     2023:PHHC:110538

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                             CWP-22787-2018
                                                   Date of Decision: 23.08.2023



KARMI                                                                          ........Petitioner


                                VERSUS

STATE OF HARYANA AND OTHERS                                                ........Respondents



CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                 *****

Present:- Mr. Aftab Singh Khara, Advocate for the petitioner.

Ms. Shruti Jain Goyal, Sr. DAG, Haryana.

*****

VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed in

CWP-22790-2018 titled "Reenu versus State of Haryana and others".

(VINOD S. BHARDWAJ) JUDGE AUGUST 23, 2023 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:110538

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