Krishan Bansal vs Commissioner Of Income Tax
2023 Latest Caselaw 12716 P&H

Citation : 2023 Latest Caselaw 12716 P&H
Judgement Date : 10 August, 2023

Punjab-Haryana High Court

Krishan Bansal vs Commissioner Of Income Tax on 10 August, 2023

                                                                                  2023:PHHC:105123-DB




                                                                      (RITU BAHRI)
                                                                           JUDGE




                                                                          (MANISHA BATRA)
              10.08.2023                                                     JUDGE
              Jyoti-IV
                                   Whether speaking/reasoned:   Yes/No.
                                   Whether reportable     :     Yes/No




JYOTI
2023.08.16

11:05 I attest to the accuracy and integrity of this judgment/order

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